Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(31A) in The Maharashtra Universities Act, 1994 (31A)[ "State Government" means the Government of Maharashtra;] [This clause was inserted by Maharashtra 55 of 2000, section 2(f).]
