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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(3) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(3)At the time of release or discharge a juvenile may be provided with a set of summer/winter clothing, as the case may be, if the Officer-in-charge deems it necessary.