Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 11 in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

11. Transfer of certain proceedings pending before existing Council.

- Proceedings relating to any registered or other person which are pending immediately before the appointed day before the existing Council, shall on that day stand transferred to the relevant Council within whose area such registered or other person is ordinarily residing, for disposal according to law.