Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(2)(i) in Bihar Hindu Religious Trusts Act, 1950 (i)to direct the deposit of the endowment money of a religious trust in the hands of a trustee in any bank approved by the State Government;