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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Madras Presidency - Subsection

Section 71(x) in The Madras City Police Act, 1888

(x)Exposing for show animal or vehicle, making or repairing vehicle, or training horses except as allowed by Commissioner-- Whoever cleans or exposes for show, hire or sale any animal or vehicle, or makes or repairs part of any vehicle except in cases of accident where repair on the spot is necessary, or trains or breaks any horse except in such places and at such times as may be allowed by the Commissioner.