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[Cites 0, Cited by 0] [Section 3F] [Entire Act]

State of Assam - Subsection

Section 3F(3) in The Assam Agricultural Produce Market Act, 1972

(3)The Forms of Accounts to be maintained by the Board for the purpose of Audit shall be such as may be determined by the Board in consultation with the Director of Audit (Local Fund), Assam.