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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(2)(j) in Karnataka Electricity Reform Act, 1999

(j)the amount of fines and penalties to be imposed for violation of the provisions of this Act including the method and manner of imposition of fines and penalties and collection of the same;