Section 32(1)(B) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(B) in The Income Tax Act, 1961

(B)any machinery or plant installed in any office premises or any residential accommodation, including accommodation in the nature of a guest-house; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 32(1)(B) in The Income Tax Act, 1961