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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Constitution (Scheduled Castes) Order (Amendment) Act, 2002

(a)in PART XIII.- Orissa,-(i) omit entry 22;
(ii)omit entry 90;
(iii)after entry 93, insert-" 94. Mangali (in Koraput and Kalahandi districts);