Section 58(1)(e) in THE MAJOR PORT AUTHORITIES ACT, 2021

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1)(e) in THE MAJOR PORT AUTHORITIES ACT, 2021

(e)to look into any other matter relating to the operations of the Major Port, as may be referred to it by the Central Government or the Board, and to pass orders or give suggestions, as the case may be.

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Union of India - Subsection

Section 58(1)(e) in THE MAJOR PORT AUTHORITIES ACT, 2021