Chattisgarh High Court
Sushil Kumar Agrawal vs State Of Chhattisgarh And Ors. 12 ... on 4 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP No. 3053 of 2004
National Thermal Power Corporation Limited Versus State of Chhattisgarh &
Ors.
WP No.615 of 2005
04.04.2018 Shri M.L.Pastore and Shri B.D.Guru, Advocates for the petitioner.
Shri Anup Majumdar, Advocate for respondent No.4.
Shri B.Gopa Kumar, Dy.A.G. for State. The counsel for the petitioner prays for short adjournment of two days for moving appropriate application for necessary impleading of the respondent.
As prayed, list it in next week.
Sd/-
(P. Sam Koshy) JUDGE Sumit