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Delhi High Court - Orders

S K Goel vs Dvb Employees Terminal Fund Trust ... on 5 July, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~18 (Appellate)
                          *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        RSA 170/2019
                                   S K GOEL                                 ..... Appellant
                                                     Through: Mr. Yugansh Mittal, Mr. Sachin
                                                     Kaushik and Mr. Eashwar V.M., Advs.

                                                     versus

                                   DVB EMPLOYEES TERMINAL
                                   FUND TRUST (DELETED) & ANR           ..... Respondents
                                                Through: Mr. Manish Kumar Srivastava,
                                                Mr. Sagar Arora and Mr. Amit Singh, AGM,
                                                Legal for Respondent 2
                                   CORAM:
                                   HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                     ORDER

% 05.07.2022

1. Owing to paucity of time, this matter could not be taken up today.

2. Renotify on 2nd November, 2022 for disposal.

C.HARI SHANKAR, J JULY 5, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.07.2022 18:43:22