Delhi High Court - Orders
S K Goel vs Dvb Employees Terminal Fund Trust ... on 5 July, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~18 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 170/2019
S K GOEL ..... Appellant
Through: Mr. Yugansh Mittal, Mr. Sachin
Kaushik and Mr. Eashwar V.M., Advs.
versus
DVB EMPLOYEES TERMINAL
FUND TRUST (DELETED) & ANR ..... Respondents
Through: Mr. Manish Kumar Srivastava,
Mr. Sagar Arora and Mr. Amit Singh, AGM,
Legal for Respondent 2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 05.07.2022
1. Owing to paucity of time, this matter could not be taken up today.
2. Renotify on 2nd November, 2022 for disposal.
C.HARI SHANKAR, J JULY 5, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.07.2022 18:43:22