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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited. Rinl, vs M/S. Visakha Constructions. on 13 February, 2023

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: C.O.M.C.A.No.4 of 2022
                      PROCEEDING SHEET
SL.     DATE                         ORDER                              OFFICE
NO.                                                                      NOTE
2     13.02.2023

DVSS, J & SV,J After hearing the submissions for some time, this Court is of the opinion that properly authenticated copy of the resolution should be filed along with a separate affidavit of the managing partner of the firm, agreeing to comply with the conditions set forth by the Hon'ble Supreme Court in Civil Appeal No. 130 of 2023.

Learned Senior Counsel also appears for the appellant.

List the matter on 15.02.2023.

__________ DVSS,J _________ SV,J AG SL. DATE ORDER OFFICE NO. NOTE