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[Cites 0, Cited by 0] [Section 106(2)] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(2)(a) in The Oil Mines Regulations, 2017

(a)a plan referred to in clause (b) of sub-regulation (1) of regulation 9 and also the different classes of hazardous zones of the mine, as classified under sub-regulation (1), shown in distinct colour wash, is maintained;