Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(96)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(96)(b) in Meghalaya Goods and Services Tax Act, 2017

(b)collection of the goods by the recipient thereof or by any other person acting on behalf of such recipient;