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Chattisgarh High Court

S.K. Dixit vs State Of Chhattisgarh 40 Wps/5315/2018 ... on 1 October, 2018

             HIGH COURT OF CHHATTISGARH AT BILASPUR
                                  Order Sheet
                        Writ Petition (S) No. 5252 of 2018
                 S.K. Dixit Vs. State of Chhattisgarh & Others




01/10/2018

Mr. Suyash Dhar, Advocate, for the Petitioner.

Mr. R.N. Pusty, Dy. Govt. Advocate, for the State. List this case next week.

Sd/-

(P. Sam Koshy) JUDGE sharad