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State of West Bengal - Section

Section 36 in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

36. Annual report. -

An annual report showing the various activities of the University shall be prepared under the direction of such subordinate authority or officer and shall be submitted to the University on oi before such date as may be prescribed. The annual report shall be considered by the University at a meeting.