Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Atul Aggarwal vs Directorate Of Revenue Intelligence on 27 July, 2022

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~57
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    BAIL APPLN. 2477/2021
                                     ATUL AGGARWAL
                                                                                  ..... Petitioner
                                                    Through: Mr.Vivek Bhardwaj, Advocate.

                                                        versus

                                      DIRECTORATE OF REVENUE INTELLIGENCE
                                                                                          ..... Respondent
                                                        Through:     Mr.Satish Aggarwala, Sr SPP.

                                    CORAM:
                                    HON'BLE MR. JUSTICE YOGESH KHANNA
                                                    ORDER

% 27.07.2022 CRL.M.A.14473-74/2022 Hon'ble Judge is not holding the Court today. List on 25.08.2022.

BY ORDER (COURT MASTER) JULY 27, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:28.07.2022 15:10