Delhi High Court - Orders
Atul Aggarwal vs Directorate Of Revenue Intelligence on 27 July, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2477/2021
ATUL AGGARWAL
..... Petitioner
Through: Mr.Vivek Bhardwaj, Advocate.
versus
DIRECTORATE OF REVENUE INTELLIGENCE
..... Respondent
Through: Mr.Satish Aggarwala, Sr SPP.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 27.07.2022 CRL.M.A.14473-74/2022 Hon'ble Judge is not holding the Court today. List on 25.08.2022.
BY ORDER (COURT MASTER) JULY 27, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:28.07.2022 15:10