Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 6 in Telangana Fire Service Act, 1999 6. Appointment of members of service. - The Director General or such other officer of the service as the Government may authorize in this behalf may appoint members of the service in accordance with the rules made under this Act.
