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[Cites 0, Cited by 0] [Section 89(5)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(5)(i) in The Board's Excise Rules, 1965

(i)the plot or survey numbers of the land proposed for cultivation of Ganja, its area, the village, post office, police-station and district in or under which it is situate;