Supreme Court - Daily Orders
Benedict Denis Kinny vs Tulip Brian Miranda on 5 February, 2020
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.13 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13703-
13704/2019
(Arising out of impugned final judgment and order dated 02-04-2019
in WP No. 3673/2018 and order dated 02-05-2019 in RPL No. 20/2019
passed by the High Court Of Judicature At Bombay)
BENEDICT DENIS KINNY Petitioner(s)
VERSUS
TULIP BRIAN MIRANDA & ORS. Respondent(s)
(FOR I.R. and IA No.88581/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.88582/2019-EXEMPTION FROM FILING O.T. )
WITH
SLP(C) No. 19732/2019 (IX)
(FOR I.R. and IA No.113061/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.113062/2019-EXEMPTION FROM FILING O.T.)
Date : 05-02-2020 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Sudhanshu S. Choudhari, AOR
Chintamani Bhangoji, Adv.
Mr. Yogesh Kolte, Adv.
Mr. Mahesh P. Shinde, Adv.
Mr. Shakul R. Ghatole, Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Dilip Annasaheb Taur, AOR
Mr. Pramod Gokul Kathane, Adv.
Mr. Amol V. Deshmukh, Adv.
Mr. Abhishek Gupta, Adv.
R-5 Mr. Sidharth Bhatnagar, Sr. Adv.
Mr. Prahalad Paranjape, Adv.
Mr. Mehul M. Gupta, Adv.
Mr. Aditya Sidhra, Adv.
Mr. R. P. Gupta, AOR
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.02.05
Mr. Ashish Wad, Adv.
17:00:05 IST
Reason: Mrs. Jayashree Wad, Adv.
Mr. Sidharth Mahajan, Adv.
1
Ms. Sukriti Jaggi, Adv.
Mr. Ajeyo Sharma, Adv.
M/S. J S Wad And Co.
State Mr. Arun R. Pedneker, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Sachin Patil, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Arguments heard.
Judgment reserved.
Written submissions be filed within two days. (MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS COURT MASTER 2