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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

State of West Bengal - Subsection

Section 121(4)(a) in West Bengal Municipal Act, 1993

(a)the words "non-commercial advertisement" mean the advertisement which is related to the campaign of any political party, or an independent candidate, to an election, or any campaign of any mass organization;