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State of West Bengal - Section

Section 112 in West Bengal Co-operative Societies Rules, 2011

112. Appeal against order of Expulsion or Suspension.

— Where the Board of a Co-operative Society expels or suspends a member, such decision shall be communicated to the member within fifteen days from the date of such decision. The member such expelled or suspended shall have a right of appeal to the immediate next general meeting and the decision of the general meeting on such appeal shall be final :Provided that no such expulsion or suspension shall be made after publication of notice of the general meeting.