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Allahabad High Court

Shrawan @ Sarvan vs Javed Ahmad And 3 Others on 15 July, 2019

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CIVIL REVISION No. - 95 of 2019
 
Revisionist :- Shrawan @ Sarvan
 
Opposite Party :- Javed Ahmad And 3 Others
 
Counsel for Revisionist :- Hare Ram Pandey
 
Counsel for Opposite Party :- Nitin Chandra Mishra,Amod Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Learned counsel for the revisionist states that he does not want to press this revision.

The revision is dismissed as not pressed. No liberty is granted to file a fresh revision on the same cause of action.

Order Date :- 15.7.2019 RKM