Allahabad High Court
Shrawan @ Sarvan vs Javed Ahmad And 3 Others on 15 July, 2019
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- CIVIL REVISION No. - 95 of 2019 Revisionist :- Shrawan @ Sarvan Opposite Party :- Javed Ahmad And 3 Others Counsel for Revisionist :- Hare Ram Pandey Counsel for Opposite Party :- Nitin Chandra Mishra,Amod Pandey Hon'ble Anjani Kumar Mishra,J.
Learned counsel for the revisionist states that he does not want to press this revision.
The revision is dismissed as not pressed. No liberty is granted to file a fresh revision on the same cause of action.
Order Date :- 15.7.2019 RKM