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Supreme Court - Daily Orders

V. Marimuthu vs Deputy Insepctor General Of Police on 22 September, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.14                             COURT NO.4                SECTION XII

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)       No(s).18472/2017

     (Arising out of impugned final judgment and order dated 04-02-2016
     in WP No. 4160/2016 passed by the High Court of Judicature at
     Madras)

     V. MARIMUTHU                                                      Petitioner(s)

                                                   VERSUS

     DEPUTY INSPECTOR GENERAL OF POLICE & ORS.                         Respondent(s)

     Date : 22-09-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)               Mr. M.P. Parthiban, Adv.
                                     Mr. Rakesh K. Sharma, AOR

     For Respondent(s)



                         UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petition is dismissed.



                         (SANJAY KUMAR-I)                       (KAILASH CHANDER)
                            AR-CUM-PS                             COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.09.23
12:52:39 IST
Reason: