Supreme Court - Daily Orders
V. Marimuthu vs Deputy Insepctor General Of Police on 22 September, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.14 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18472/2017
(Arising out of impugned final judgment and order dated 04-02-2016
in WP No. 4160/2016 passed by the High Court of Judicature at
Madras)
V. MARIMUTHU Petitioner(s)
VERSUS
DEPUTY INSPECTOR GENERAL OF POLICE & ORS. Respondent(s)
Date : 22-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. M.P. Parthiban, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.09.23
12:52:39 IST
Reason: