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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(q) in The Oil Mines Regulations, 2017

(q)"competent person" in relation to any work or any machinery, plant or equipment means a person who has been duly appointed in writing by the manager as a person competent to supervise or perform that work, or to supervise the operation or maintenance of that machinery, plant or equipment, and who is responsible for the duties assigned to such person;