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State of Rajasthan - Section

Section 54 in Rajasthan Factories Rules, 1951

54. [ Register of specially trained adult workers.— In every factory a register shall be maintained in Form No.8 in which the names and other particulars of every such worker as may be employed or required to perform the duties specified in sub- section (1) of Section 21 shall be entered].

[Substituted by No. 1 dated 24.3.1979.]