Bombay High Court
Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 14 February, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
902-WP-963-2023.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 963 OF 2023
Echjay Forgings Pvt. Ltd. ... Petitioner
Versus
Union of India through Secretary, Ministry of Finance ...Respondents
& Ors.
_______________________
Mr. Prakash Shah a/w Mr. Jas Sanghavi i/b PDS Legal, for the Petitioner.
Mr. Subir Kumar a/w Ms. Kavita Shukla, Ms. Sruti Kalyanikar and Ms.
Valentine Mascarenhas, for Respondents.
_______________________
CORAM: G. S. KULKARNI &
FIRDOSH P. POONIWALLA, JJ.
DATED: 14 February, 2024 _______________________ P.C.
1. Heard arguments.
2. Orders Reserved.
3. Permission to file written submission within five days from today.
(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI , J.) Page 1 of 1 14 February, 2024 Kiran Kawre ::: Uploaded on - 15/02/2024 ::: Downloaded on - 15/02/2024 21:35:00 :::