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Bombay High Court

Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 14 February, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                       902-WP-963-2023.DOC



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO. 963 OF 2023

     Echjay Forgings Pvt. Ltd.                                       ... Petitioner

                           Versus
     Union of India through Secretary, Ministry of Finance ...Respondents
     & Ors.
                         _______________________
     Mr. Prakash Shah a/w Mr. Jas Sanghavi i/b PDS Legal, for the Petitioner.
     Mr. Subir Kumar a/w Ms. Kavita Shukla, Ms. Sruti Kalyanikar and Ms.
     Valentine Mascarenhas, for Respondents.
                          _______________________
                       CORAM:         G. S. KULKARNI &
                                      FIRDOSH P. POONIWALLA, JJ.

DATED: 14 February, 2024 _______________________ P.C.

1. Heard arguments.

2. Orders Reserved.

3. Permission to file written submission within five days from today.

(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI , J.) Page 1 of 1 14 February, 2024 Kiran Kawre ::: Uploaded on - 15/02/2024 ::: Downloaded on - 15/02/2024 21:35:00 :::