Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 10 in The Maharashtra Educational Institutions (Management) Act, 1976 10. Indemnity. No suit or prosecution shall lie against any person in respect of anything which is in good faith done or intended to be done under this Act.
