Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(2)(e) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967 (e)[ * * * * * * *] [Deleted by G.N. dated 26-4-1969.]