Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(d) in Rajasthan Panchayati Raj Act, 1994 (d)[ in Sub-Section (1) of Section I35B. for the words "House of the People or the Legislative Assembly of a State", the words "Panchayati Raj Institution" were substituted.]
