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[Cites 0, Cited by 43] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(t) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(t)destroys, damages or defiles any object generally known to be held sacred or in high esteem by members of the Scheduled Castes or the Scheduled Tribes.