Delhi High Court - Orders
Mahendra Solanki vs The Commissioner Of Police & Anr on 21 February, 2023
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2219/2023, CM APPLs. 8425/2023 & 8426/2023
MAHENDRA SOLANKI
..... Petitioner
Through: Mr. Vaibhav Gaggar, Ms. Rhea
Verma and Mr. Rajul Jain, Advs.
versus
THE COMMISSIONER OF POLICE & ANR.
..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Ms. Tania Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Palak Rohmetra,
Ms. Laavanya Kaushik and Ms. Aliza
Alam, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 21.02.2023 Hon'ble DB-X has not assembled as Hon'ble Mr. Justice V. Kameswar Rao is on leave today.
Re-notify on February 22, 2023.
By Order (ASSISTANT COURT MASTER) FEBRUARY 21, 2023/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:24.02.2023 18:49:37