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[Cites 0, Cited by 0] [Section 115WB(2)] [Section 115WB] [Entire Act]

Union of India - Subsection

Section 115WB(2)(vii) in The Income Tax Act, 1961

(vii)[ being the expenditure on distribution of samples either free of cost or at concessional rate; and] [ Inserted by Act 21 of 2006, Section 28 (w.e.f. 1.4.2007).]