Calcutta High Court
Klassic Wheels Pvt. Ltd vs Assistant Controller Of Patents And ... on 3 September, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
AID 6.2013
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
KLASSIC WHEELS PVT. LTD.
Versus
ASSISTANT CONTROLLER OF PATENTS AND DESIGNS & ANR.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 3rd September, 2014.
Mr. S. Mitra, Sr. Adv. appears.
The Court : This appeal under section 19(2) of the Designs Act, 2000
is admitted.
Let a copy of the appeal be served upon the respondents within three
weeks from date.
An affidavit of service indicating service as directed herein shall be filed on the next date.
Let this matter for further consideration under the same heading one week after the long vacation.
(BISWANATH SOMADDER, J.) tk