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Calcutta High Court

Klassic Wheels Pvt. Ltd vs Assistant Controller Of Patents And ... on 3 September, 2014

Author: Biswanath Somadder

Bench: Biswanath Somadder

                                     ORDER SHEET
                                      AID 6.2013

                            IN THE HIGH COURT AT CALCUTTA


                                    ORIGINAL SIDE




                               KLASSIC WHEELS PVT. LTD.

                                        Versus

                  ASSISTANT CONTROLLER OF PATENTS AND DESIGNS & ANR.


     BEFORE:

     The Hon'ble JUSTICE BISWANATH SOMADDER

     Date : 3rd September, 2014.
                                                    Mr. S. Mitra, Sr. Adv. appears.


               The Court : This appeal under section 19(2) of the Designs Act, 2000

is admitted.

               Let a copy of the appeal be served upon the respondents within three

weeks from date.

An affidavit of service indicating service as directed herein shall be filed on the next date.

Let this matter for further consideration under the same heading one week after the long vacation.

(BISWANATH SOMADDER, J.) tk