Section 667 in Rules under the United Provinces Excise Act, 1910
667. Import by private individuals.
- Private individual desiring to import denatured spirit in excess of the limit of retail sale shall apply to the Collector of the district into which they propose to import the spirit. The application shall specify, in addition to particulars (a), (b) and (c) as required by paragraph 663, the purposes to which the spirit is to be applied.
