Gujarat High Court
Commissioner Of Income Tax Ahmedabad Iv vs Omprakash R on 5 September, 2013
Author: M.R. Shah
Bench: M.R. Shah
COMMISSIONER OF INCOME TAX AHMEDABAD IV....Appellant(s)V/SOMPRAKASH R CHAUDHARY....Opponent(s) O/TAXAP/412/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD TAX APPEAL NO. 412 of 2013 With TAX APPEAL NO. 409 of 2013 With TAX APPEAL NO. 647 of 2012 With TAX APPEAL NO. 797 of 2012 With TAX APPEAL NO. 813 of 2012 With TAX APPEAL NO. 848 of 2012 With TAX APPEAL NO. 103 of 2013 With TAX APPEAL NO. 104 of 2013 With TAX APPEAL NO. 217 of 2013 With TAX APPEAL NO. 243 of 2013 With TAX APPEAL NO. 377 of 2013 With TAX APPEAL NO. 378 of 2013 With TAX APPEAL NO. 410 of 2013 With TAX APPEAL NO. 408 of 2013 With TAX APPEAL NO. 591 of 2013 With TAX APPEAL NO. 640 of 2013 With TAX APPEAL NO. 662 of 2013 With TAX APPEAL NO. 682 of 2013 With TAX APPEAL NO. 683 of 2013 With TAX APPEAL NO. 684 of 2013 With TAX APPEAL NO. 685 of 2013 ============================================= COMMISSIONER OF INCOME TAX AHMEDABAD IV....Appellant(s) Versus OMPRAKASH R CHAUDHARY....Opponent(s) ============================================= Appearance: TAX APPEAL No. 412/2013 MR.VARUN K.PATEL, ADVOCATE for the Appellant(s) No. 1 MR TUSHAR P HEMANI, ADVOCATE for the Opponent(s) No. 1 MS VAIBHAVI K PARIKH, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 409/2013 MS PAURAMI SHETH, ADVOCATE for the Appellant(s) No. 1 MR RK PATEL, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 647/2013 MR.VARUN K.PATEL, ADVOCATE for the Appellant(s) No. 1 MR RK PATEL, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 797/2013 MR. PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1 MR SN SOPARKAR, Sr. ADVOCATE with MR BS SOPARKAR, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 813/2013 MS PAURAMI SHETH, ADVOCATE for the Appellant(s) No. 1 MR RK PATEL, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 848/2013 MR.PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1 RULE SERVED for the Opponent(s) No. 1 TAX APPEAL No. 103/2013 MR. PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1 RULE SERVED for the Opponent(s) No. 1 TAX APPEAL No. 104/2013 MR. PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1 RULE SERVED for the Opponent(s) No. 1 TAX APPEAL No. 217/2013 MR.MANAV A MEHTA, ADVOCATE for the Appellant(s) No. 1 RULE UNSERVED for the Opponent(s) No. 1 TAX APPEAL No. 243/2013 MR.KM PARIKH, ADVOCATE for the Appellant(s) No. 1 MR MANISH J SHAH, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 377/2013 MR. KM PARIKH, ADVOCATE for the Appellant(s) No. 1 NOTICE UNSERVED for the Opponent(s) No. 1 TAX APPEAL No. 378/2013 MR. KM PARIKH, ADVOCATE for the Appellant(s) No. 1 MR RK PATEL, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 410/2013 MS PAURAMI SHETH, ADVOCATE for the Appellant(s) No. 1 MR HARDIK V VORA, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 408/2013 MS PAURAMI SHETH, ADVOCATE for the Appellant(s) No. 1 MR RK PATEL, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 591/2013 MR.PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1 MR SN DIVATIA, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 640/2013 MR.MANISH R BHATT, Sr. ADVOCATE with MS MAUNA BHATT, ADVOCATE for the Appellant(s) No. 1 MR SN DIVATIA, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 662/2013 MS PAURAMI SHETH, ADVOCATE for the Appellant(s) No. 1 MR RK PATEL, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 682/2013 MR.KM PARIKH, ADVOCATE for the Appellant(s) No. 1 RULE SERVED for the Opponent(s) No. 1 TAX APPEAL No. 683/2013 MR.KM PARIKH, ADVOCATE for the Appellant(s) No. 1 RULE SERVED for the Opponent(s) No. 1 TAX APPEAL No. 684/2013 MR.KM PARIKH, ADVOCATE for the Appellant(s) No. 1 MR SN SOPARKAR, Sr. ADVOCATE with MR BS SOPARKAR, ADVOCATE for the Opponent(s) No. 1 TAX APPEAL No. 685/2013 MR.KM PARIKH, ADVOCATE for the Appellant(s) No. 1 RULE SERVED for the Opponent(s) No. 1 ============================================= CORAM: HONOURABLE MR.JUSTICE M.R. SHAH and HONOURABLE MS JUSTICE SONIA GOKANI Date : 05/09/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Arguments concluded. For orders.
(M.R.SHAH, J.) (MS SONIA GOKANI, J.) Siji Page 3 of 3