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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(2) in Nurses and Midwives Act, 1953

(2)Every such [nurse, midwife, auxiliary nurse-midwife, or health visitor] [Substituted by Act 14 of 1964.] shall give notice of any change of address to the local supervising authority to whom he has notified commencement of practice under sub-section (1) and also to the Registrar.