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[Cites 0, Cited by 0] [Section 369] [Entire Act]

Bengal Presidency - Subsection

Section 369(b) in Police Regulations, Bengal , 1943

(b)The chaukidari parade shall be held at such an hour as to admit of chaukidars returning to their village by sunset, if possible. And in order to ensure this, chaukidars shall be compelled to be punctual. It is equally essential that the police officers shall also be punctual and should not detain chaukidars unnecessarily.