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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2) in The Maharashtra Employment Guarantee Act, 1977

(2)These Committees, shall, within their respective jurisdictions, review the implementation of the Scheme, from time to time, and shall suggest to the District Administration such steps as in their opinion are necessary for a more effective implementation of this Act.