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State of Jharkhand - Section

Section 97 in The Jharkhand Agricultural Produce Markets Rules, 2000

97. Publication of prices.

- The Market Committee shall so far as practicable, place at the disposal of those using the market, information on such matter as the price of the principal agricultural produce ruling in the concerning market of the State. The information shall be published in such manner as will be readily available to persons using the market.