Section 15(2)(e) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(e)When the officer does not accept the residence allotted in (b), (c)(iv) and (d) above and he chooses to surrender his existing residence;

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