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State of Uttar Pradesh - Section

Section 8 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

8. Inspection of election papers.

- All election papers shall be open to inspection subject to the payment of fee at the rate of Rs. 2 per day of inspection. Such inspection shall be made before the Khand Vikas Adhikari or any other officer specified by him in this behalf.