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State of Chattisgarh - Section

Section 349 in The Chhattisgarh Municipal Corporation Act, 1956

349. Power of District Superintendent to arrest a person on requisition from Commissioner.

- On a written requisition from the Commissioner, the District Superintendent of Police shall order arrest of any person who obstructs any Corporation officer or servant engaged in the discharge of any duty imposed by this Act or by any rule or bye-laws made thereunder.