Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act]

State of Gujarat - Subsection

Section 355(2)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)repayments of moneys belonging to contractors or other persons held in deposit and of moneys collected or credited to the Transport Fund by mistake;