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State of Rajasthan - Section

Section 275 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

275. Irrelevance or repetition.

- The Speaker, after having called the attention of the House to the conduct of a member who persists in irrelevance or in tedious repetition either-of his arguments or of the arguments used by other members in debate, may direct him to discontinue his speech.