Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 80(1)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)have general responsibility for the financial and executive administration of the Anchal Samiti;