Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18C(2)] [Section 18C] [Entire Act]

State of Maharashtra - Subsection

Section 18C(2)(f) in The Maharashtra Co-Operative Societies Act, 1960

(f)in the case of an existing federal society, the transfer of any of its member societies as member of another federal society named in the order;