Delhi High Court - Orders
Aneesh Gupta & Ors vs State Of Nct Of Delhi & Anr on 1 April, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1356/2022 & CRL.M.A. 5957/2022
ANEESH GUPTA & ORS. ..... Petitioners
Through: Mr. Aaditya Vijay Kumar and
Ms. Akshita Katoch, Advocates.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Tarang Srivastava, APP for State.
WSI Roshni Sharma, PS- CWC
Nanakpura.
Ms. Seema Seth with Ms. Deepika
Gupta, Advocate for Complainant/R-
2.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 01.04.2022
1. Issue notice. Learned APP accepts notice on behalf of the State. Respondent No. 2 is present alongwith counsel and accepts notice.
2. Status report/response, if any, be filed before the next date of hearing.
3. List this matter on 25.05.2022.
TALWANT SINGH, J APRIL 1, 2022/mr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:11.04.2022 16:06