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Delhi High Court - Orders

Aneesh Gupta & Ors vs State Of Nct Of Delhi & Anr on 1 April, 2022

Author: Talwant Singh

Bench: Talwant Singh

                      $~27
                      *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         CRL.M.C. 1356/2022 & CRL.M.A. 5957/2022
                                ANEESH GUPTA & ORS.                                  ..... Petitioners
                                                    Through:      Mr. Aaditya Vijay Kumar and
                                                                  Ms. Akshita Katoch, Advocates.
                                               versus
                                STATE OF NCT OF DELHI & ANR.              ..... Respondents
                                               Through: Mr. Tarang Srivastava, APP for State.
                                                        WSI Roshni Sharma, PS- CWC
                                                        Nanakpura.
                                                        Ms. Seema Seth with Ms. Deepika
                                                        Gupta, Advocate for Complainant/R-
                                                        2.
                                CORAM:
                                HON'BLE MR. JUSTICE TALWANT SINGH
                                         ORDER

% 01.04.2022

1. Issue notice. Learned APP accepts notice on behalf of the State. Respondent No. 2 is present alongwith counsel and accepts notice.

2. Status report/response, if any, be filed before the next date of hearing.

3. List this matter on 25.05.2022.

TALWANT SINGH, J APRIL 1, 2022/mr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:11.04.2022 16:06