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Calcutta High Court

Ship Repairs Ltd vs Union Of Ondia / C.E.S.C on 13 February, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                              ORDER SHEET
                          WP No.2087 of 1995
                     IN THE HIGH COURT AT CALCUTTA

                    Constitutional Writ Jurisdiction

                             ORIGINAL SIDE




                           SHIP REPAIRS LTD.

                                 Versus

                       UNION OF ONDIA / C.E.S.C.


BEFORE:

The Hon'ble JUSTICE ARINDAM SINHA
Date : 13th February, 2014.



                                                                 Appearance:
                                               Mr. Tapas Ballav Mandal, Adv.
                                                            ...for respondent.

The Court : None appears on behalf of the petitioners even on the second call.

Mr. Tapas Ballav Mandal, learned advocate, appears on behalf of the respondent. The writ petition is dismissed for default.

(ARINDAM SINHA, J.) B.Pal