Calcutta High Court
Ship Repairs Ltd vs Union Of Ondia / C.E.S.C on 13 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No.2087 of 1995
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SHIP REPAIRS LTD.
Versus
UNION OF ONDIA / C.E.S.C.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 13th February, 2014.
Appearance:
Mr. Tapas Ballav Mandal, Adv.
...for respondent.
The Court : None appears on behalf of the petitioners even on the second call.
Mr. Tapas Ballav Mandal, learned advocate, appears on behalf of the respondent. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) B.Pal